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[Cites 0, Cited by 0] [Section 27] [Entire Act]

NCT Delhi - Subsection

Section 27(8) in The Delhi Electricity Regulatory Commission (Forum for Redressal of Grievances of the Consumers and Ombudsman) Regulations, 2018

(8)The quorum of the selection committee shall be two (2) and each member shall have one (1) vote and in case of equality of votes, the Chairperson of the Commission or the senior most member of the Commission presiding over the Committee as the case may be, shall have a casting vote.