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[Cites 0, Cited by 0] [Section 38A(7)] [Section 38A] [Entire Act]

Union of India - Subsection

Section 38A(7)(a) in Aircraft Rules, 1937

(a)if a certificate of airworthiness in respect of the aircraft is in force at least the number and description of persons specified as the minimum operating crew for that aircraft in the certificate of airworthiness;