Bombay High Court
Anjali Wd/O. Madhukar Kando And Another vs State Of Maha., Thr. Secretary, Dept. Of ... on 2 August, 2022
Author: A.S. Chandurkar
Bench: A.S. Chandurkar
905wp 2035.2022.odt
1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH : NAGPUR
WRIT PETITION (WP) NO. 2035/2022
Smt. Anjali wd/o Madhukar Kando and anr.
..VS..
State of Maharashtra and anr.
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Office Notes, Office Memoranda of Court's or Judge's Order Coram, appearances, Court's Orders or directions and Registrar's order__________________________________________________________ Shri D.P. Thakare, Additional Government Pleader for respondent no. 1 CORAM : A. S. CHANDURKAR AND URMILA JOSHI-PHALKE, J.J. DATED : 02/08/2022 None for the petitioners.
Issue notice to the respondents, returnable in four weeks.
Shri D.P. Thakare, learned Additional Government Pleader waives service of notice for the respondent no. 1.
(URMILA JOSHI-PHALKE, J.) (A.S.CHANDURKAR, J.)
Digitally
signed by
SANDIP
SANDIP MAHADEV
MAHADEV GATE
GATE Date:
2022.08.02
17:27:23
+0530
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