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Bombay High Court

Anjali Wd/O. Madhukar Kando And Another vs State Of Maha., Thr. Secretary, Dept. Of ... on 2 August, 2022

Author: A.S. Chandurkar

Bench: A.S. Chandurkar

                                                                                                          905wp 2035.2022.odt
                                                                  1

                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                 NAGPUR BENCH : NAGPUR

                                  WRIT PETITION (WP) NO. 2035/2022
                                    Smt. Anjali wd/o Madhukar Kando and anr.
                                                               ..VS..
                                              State of Maharashtra and anr.
  -----------------------------------------------------------------------------------------------------------------------------------

Office Notes, Office Memoranda of Court's or Judge's Order Coram, appearances, Court's Orders or directions and Registrar's order__________________________________________________________ Shri D.P. Thakare, Additional Government Pleader for respondent no. 1 CORAM : A. S. CHANDURKAR AND URMILA JOSHI-PHALKE, J.J. DATED : 02/08/2022 None for the petitioners.

Issue notice to the respondents, returnable in four weeks.

Shri D.P. Thakare, learned Additional Government Pleader waives service of notice for the respondent no. 1.




                            (URMILA JOSHI-PHALKE, J.)                                      (A.S.CHANDURKAR, J.)




            Digitally
            signed by
            SANDIP
SANDIP      MAHADEV
MAHADEV     GATE
GATE        Date:
            2022.08.02
            17:27:23
            +0530




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