Delhi High Court - Orders
Derpa Industrial Polymers (P) Ltd ... vs Union Of India Through: Secretary, ... on 21 March, 2018
Author: Navin Chawla
Bench: Navin Chawla
$~26
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 232/2018
DERPA INDUSTRIAL POLYMERS (P) LTD THROUGH: ITS
DIRECTOR SUSHIL KUMAR AGARWAL
..... Petitioner
Through: Mr.B.S.Mathur, Adv.
versus
UNION OF INDIA THROUGH: SECRETARY, DEPARTMENT OF
DEFENCE PRODUCTION, MINISTRY OF DEFENCE & ANR.
..... Respondents
Through: Mr.R.Mishra, Mr.M.K.Tiwari, Advs.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 21.03.2018 Issue notice. Notice is accepted by Mr.R.Mishra, Advocate on behalf of the respondent. He prays for and is granted two weeks time to file reply. Rejoinder, if any, be filed within two weeks thereafter.
List on 25th April, 2018.
NAVIN CHAWLA, J MARCH 21, 2018 RN