Section 17 in Manipur University of Culture Act, 2015
17. Authorities of the University.
- The following shall be the authorities of the University:-(i)the Court;(ii)the Executive Council;(iii)the Academic Council;(iv)the College Development Council;(v)the Board of Studies;(vi)the Finance Committee; and(vii)such other authorities as may be declared by the Statutes to be the authorities of the University.
