Gujarat High Court
New India Insurance Company Ltd vs Sunilkumar Natwarsinh & 5 on 11 August, 2017
Author: S.R.Brahmbhatt
Bench: S.R.Brahmbhatt, A.G.Uraizee
C/X-OBJ/37/2017 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CROSS OBJECTION NO. 37 of 2017
In
FIRST APPEAL NO. 1497 of 2017
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NEW INDIA INSURANCE COMPANY LTD....Appellant
Versus
SUNILKUMAR NATWARSINH & 5....Defendants
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Appearance:
MR VIBHUTI NANAVATI, ADVOCATE for the Appellant
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CORAM: HONOURABLE MR.JUSTICE S.R.BRAHMBHATT
and
HONOURABLE MR.JUSTICE A.G.URAIZEE
Date : 11/08/2017
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE S.R.BRAHMBHATT) Cross Objection is admitted. To be heard along with First Appeal No. 1497 of 2017.
(S.R.BRAHMBHATT, J.) (A.G.URAIZEE,J) pallav Page 1 of 1 HC-NIC Page 1 of 1 Created On Sat Aug 12 00:39:23 IST 2017