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[Cites 0, Cited by 0] [Section 118(3)] [Section 118] [Entire Act]

State of Odisha - Subsection

Section 118(3)(b) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(b)if the applicants/ owners of the sub divided plots shall develop or cause to develop necessary infrastructures likes roads, drains & culverts at their own cost to the satisfaction of the Authority.