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Union of India - Section

Section 6 in The Indian Forest Service (Probationers' Final Examination) Regulations, 1968

6. Minimum pass marks for examinations and standards of qualifying tests.

- Every probationer shall obtain in each group of subject a minimum of 50% and in the maximum aggregate 55% of the total number of marks at the written and practical examinations and exercises in the first year final examination and the second year final examination under Regulation 4 and to pass the qualifying tests conducted by the President under Regulation 5 by such standards as he may prescribe.