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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(1) in The M.P. Niji Vishwavidyalaya (Sthapana Avam Sanchalan) Adhiniyam, 2007

(1)An application containing the proposal and the project report to establish a private university for carrying out the objectives enumerated in Section 3 shall be made by the sponsoring body to the Regulator, Commission along with such fee and in such form as may be prescribed.