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State of West Bengal - Section

Section 021 in West Bengal Thika Tenancy (Acquisition and Regulation) Rules, 2004

021.

Notification No. 3264-L. Ref. dated 2nd November, 2004.—In exercise of the power conferred by section 19 of the West Bengal Thika Tenancy (Acquisition and Regulation) Act, 2001 (West Bengal Act 32 of 2001), the Governor is pleased hereby to make the following rules :Rules