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Supreme Court - Daily Orders

Asn.Of Unified Assn. Of Unified Telecom ... vs Union Of India on 12 December, 2017

Bench: S.A. Bobde, L. Nageswara Rao

                                                    1



                   ITEM NO.3,3.1.3.2                COURT NO.7                SECTION X

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS

                   Writ Petition(Civil)    No.    268/2012

                   ASN.OF UNIFIED TELECOM SERVICE PROVIDERS OF INDIA
                   & ORS.                                            Petitioner(s)

                                                        VERSUS

                   UNION OF INDIA & ORS.                                  Respondent(s)
                   (with appln. for stay)

                   WITH
                   SLP(C) No. 2492/2012 (XIV)
                   T.C.(C) No. 165/2013 (XVI-A)

                   Date : 12-12-2017    These petitions were called on
                                          for hearing today.

                   CORAM :
                             HON'BLE MR. JUSTICE S.A. BOBDE
                             HON'BLE MR. JUSTICE L. NAGESWARA RAO

                   For Petitioner(s)      Ms. S. Ramamani, AOR
                                          Mr. Nimit Mathur, Adv.

                                          Mr. Prashant Bhushan, AOR

                   For Petitioner(s)/     Mr. Mahesh Agarwal, Adv.
                   Respondent(s)          Mr. Rishi Agrawala, Adv.
                                          Ms. Shally Bhasin, Adv.
                                          Mr. Vaibhav Niti, Adv.
                                          Mr.E.C. Agrawala, AOR

                   For Respondent(s)      Mrs. Vanita Bhargava, Adv.
                                          Mr. Ajay Bhargava, Adv.
                                          Mr. Roni-o-John, Adv.
                                          for M/S. Khaitan & Co., AOR

                                          Ms.   Rashmi Malhotra, Adv.
                                          Ms.   Sunita Sharma, Adv.
Signature Not Verified
                                          Ms.   Kirti Dua, Adv.
Digitally signed by
CHARANJEET KAUR
Date: 2017.12.12
                                          Ms.   G.S. Makker, Adv.
                                          Mr.   B. Krishna Prasad, AOR
17:14:25 IST
Reason:




                                          Mr. Praveen Kumar, AOR
                                 2

                   Mrs. Niranjana Singh, AOR

                   Ms. Niyati Patwardhan, Adv.
                   Ms. Madhu Sikri, AOR

                   Mr.   Mansoor Ali Shoket, Adv.
                   Mr.   Kunal Singh, Adv.
                   Ms.   Alvia Ahmad, Aadv.
                   Mr.   Pukhrambam Ramesh Kumar, AOR
                   Mr.   Uday Manaktala, Adv.

                   Mr. Harsh Kaushik, AOR


 UPON hearing the counsel the Court made the following
                      O R D E R

WP(C) No. 268/2012, T.C. No. 165/2013 Dasti service is permitted in T.C.(C) No. 165/2013.

List both the matters in the month of March, 2017 after service of notice is complete.

SLP(C) No. 2492/2012

Ms. S. Ramamani, learned counsel for the petitioner seeks permission to withdraw this petition.

Permission sought for is granted.

The special leave petition is dismissed as withdrawn.

[ Charanjeet Kaur ] [ Indu Kumari Pokhriyal ] A.R.-cum-P.S. Asstt. Registrar