Supreme Court - Daily Orders
Asn.Of Unified Assn. Of Unified Telecom ... vs Union Of India on 12 December, 2017
Bench: S.A. Bobde, L. Nageswara Rao
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ITEM NO.3,3.1.3.2 COURT NO.7 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(Civil) No. 268/2012
ASN.OF UNIFIED TELECOM SERVICE PROVIDERS OF INDIA
& ORS. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(with appln. for stay)
WITH
SLP(C) No. 2492/2012 (XIV)
T.C.(C) No. 165/2013 (XVI-A)
Date : 12-12-2017 These petitions were called on
for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE L. NAGESWARA RAO
For Petitioner(s) Ms. S. Ramamani, AOR
Mr. Nimit Mathur, Adv.
Mr. Prashant Bhushan, AOR
For Petitioner(s)/ Mr. Mahesh Agarwal, Adv.
Respondent(s) Mr. Rishi Agrawala, Adv.
Ms. Shally Bhasin, Adv.
Mr. Vaibhav Niti, Adv.
Mr.E.C. Agrawala, AOR
For Respondent(s) Mrs. Vanita Bhargava, Adv.
Mr. Ajay Bhargava, Adv.
Mr. Roni-o-John, Adv.
for M/S. Khaitan & Co., AOR
Ms. Rashmi Malhotra, Adv.
Ms. Sunita Sharma, Adv.
Signature Not Verified
Ms. Kirti Dua, Adv.
Digitally signed by
CHARANJEET KAUR
Date: 2017.12.12
Ms. G.S. Makker, Adv.
Mr. B. Krishna Prasad, AOR
17:14:25 IST
Reason:
Mr. Praveen Kumar, AOR
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Mrs. Niranjana Singh, AOR
Ms. Niyati Patwardhan, Adv.
Ms. Madhu Sikri, AOR
Mr. Mansoor Ali Shoket, Adv.
Mr. Kunal Singh, Adv.
Ms. Alvia Ahmad, Aadv.
Mr. Pukhrambam Ramesh Kumar, AOR
Mr. Uday Manaktala, Adv.
Mr. Harsh Kaushik, AOR
UPON hearing the counsel the Court made the following
O R D E R
WP(C) No. 268/2012, T.C. No. 165/2013 Dasti service is permitted in T.C.(C) No. 165/2013.
List both the matters in the month of March, 2017 after service of notice is complete.
SLP(C) No. 2492/2012Ms. S. Ramamani, learned counsel for the petitioner seeks permission to withdraw this petition.
Permission sought for is granted.
The special leave petition is dismissed as withdrawn.
[ Charanjeet Kaur ] [ Indu Kumari Pokhriyal ] A.R.-cum-P.S. Asstt. Registrar