Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Kerala - Section

Section 15 in Kerala Farmers' Debt Relief Commission Act, 2006

15. Accounts and Audit.

(1)The Commission shall maintain proper accounts and other relevant records and prepare an annual statement of accounts, in such form as may be prescribed
(2)The accounts of the Commission shall be audited annually and the audited report shall be placed before the Legislative Assembly.