Patna High Court - Orders
Chandrama Singh @Nathuni Singh vs Registrar,Civil Court,Bhojpur& on 30 April, 2012
Author: Samarendra Pratap Singh
Bench: Samarendra Pratap Singh
Patna High Court CWJC No.18694 of 2010 (4) dt.30-04-2012
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.18694 of 2010
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Chandrama Singh @Nathuni Singh
.... .... Petitioner/s
Versus
Registrar,Civil Court,Bhojpur&
.... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Uday Shankar Sharan Singh
For the Respondent/s : Mr.
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CORAM: HONOURABLE MR. JUSTICE SAMARENDRA
PRATAP SINGH
ORAL ORDER
4 30-04-2012Put up this case under the same heading on 03.05.2012 retaining its position.
(Samarendra Pratap Singh, J) Uday/-