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[Cites 0, Cited by 0] [Section 2(4)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(4)(iv) in The Rajasthan Colonisation (Sale and Allotment of Land in Mandis in the Bhakra and Indira Gandhi Canal Projects Colony Areas) Conditions, 1973

(iv)Bringing water supply and electricity from the nearest possible supply points;