Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 99(3)] [Section 99] [Entire Act] Union of India - Subsection Section 99(3)(c) in The Mental Healthcare Act, 2017 (c)the purpose of the proposed research is to obtain knowledge relevant to the particular mental health needs of persons with mental illness;