Section 28(3)(f) in Rajasthan Right of Children to Free and Compulsory Education Rules, 2011

[Cites 0, Cited by 0] [Section 28(3)] [Section 28] [Entire Act]

(f)The following shall be ex-officio members of the Council :

(i)Secretary in charge of Elementary Education,

(ii)Director, State Institute of Educational Research and Training, Udaipur,

(iii)Commissioner/Director of Elementary Education, and

(iv)Chairperson, Rajasthan State Commission for Protection of Child Rights;

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