Section 28(1)(a) in Tamil Nadu Minor Inams (Abolition and Conversion into Ryotwari) Rules, 1965

[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Tamilnadu - Subsection

Section 28(1)(a) in Tamil Nadu Minor Inams (Abolition and Conversion into Ryotwari) Rules, 1965

(a)All amounts deposited in the office of the Tribunal under sub-section (1) of section 24 and sub-sections (4) and (7) of section 29 and remaining unpaid and with reference to which no claim has been made within the time specified in sub-section (1) of section 25 or no application for payment has been made within the time specified in section 34; and

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State of Tamilnadu - Subsection

Section 28(1)(a) in Tamil Nadu Minor Inams (Abolition and Conversion into Ryotwari) Rules, 1965