Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 96] [Entire Act] State of Uttar Pradesh - Subsection Section 96(2) in U.P. Zamindari Abolition and Land Reforms Rules, 1952 (2)The Rehabilitation Grants Officer shall also maintain an abstract register of indents for bonds in R.G Form 29.]
