Section 86 in The Punjab Co-operative Societies Act, 1961
86. Repeal and Saving.-
The Punjab Co-operative Societies Act, 1954 (14 of 1965), is hereby repealed; but notwithstanding such repeal, anything done or any action taken under the repealed Act shall, to the extent of being consistent with this Act, be deemed to have been done or taken under this Act.Model Bye-lawsModel Bye-laws of a Co-operative SocietyBye-laws ofThe_________________________________________Name, Address And Area of Operation
