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[Cites 0, Cited by 0] [Section 159] [Entire Act]

State of West Bengal - Subsection

Section 159(c) in Police Regulations, Calcutta, 1968

(c)It is duty of the Officer-in-charge and the Sergeant attached to the police station to see that the Register is studied by their Head Constables and Constables, who should also be encouraged to report changes.