Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Karnataka - Subsection Section 6(5) in The Hampi World Heritage Area Management Authority Act, 2002 (5)The State Level Committee shall meet at least once in six months at such place and at such time and shall adopt such procedure as may be prescribed.
