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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of West Bengal - Subsection

Section 12(2)(i) in Police Regulations, Calcutta, 1968

(i)The following classes of cases against the Police shall be entered in the Major Misconduct Register and the Deputy Commissioner shall specially report such cases to the Commissioner and deal with them properly :-