Section 36(2)(a) in The U.P. State Universities (Centralised) Service Rules, 1975

[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

State of Uttar Pradesh - Subsection

Section 36(2)(a) in The U.P. State Universities (Centralised) Service Rules, 1975

(a)the punishment of dismissal or removal from service or reduction in rank on the members of the Centralised Service shall vest in the State Government; and

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State of Uttar Pradesh - Subsection

Section 36(2)(a) in The U.P. State Universities (Centralised) Service Rules, 1975