Delhi High Court - Orders
Kapil Chanana vs M/S Ireo Hospitality Co. Pvt. Ltd on 26 September, 2025
$~40
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 130/2024, CM APPL. 4126/2024 & 4127/2024
KAPIL CHANANA .....Petitioner
Through: Mr. Vijay Kumar Wadhwa, Advocate
versus
M/S IREO HOSPITALITY CO. PVT. LTD. .....Respondent
Through: Mr. Annirudh Sharma, Advocate
CORAM:
HON'BLE MR. JUSTICE GIRISH KATHPALIA
ORDER
% 26.09.2025
1. Hon'ble Judge has gone to attend National Conference for 'District Judges on Sentencing, Probation and Victimology' at National Judicial Academy, Bhopal as a Resource Person.
2. As directed, relist on 19.02.2026 in Advance List.
BY ORDER (COURT MASTER) SEPTEMBER 26, 2025/as This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/09/2025 at 00:18:08