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State of Maharashtra - Section

Section 234 in Selected Statutes (Statutes framed under the Bombay University Act, 1914)

234.

The post of the Finance Officer shall be filled up by the Executive Council on the recommendation of the Selection Committee to be constituted for the purpose as provided for under section 62 of the Act.The post shall be advertised. The Vice-Chancellor, if he deems fit, may also invite names of suitable persons satisfying the prescribed qualifications from the Accountant General, Maharashtra, Bombay, and the Director of Accounts and Treasuries and Additional Secretary to the Government of Maharashtra, Finance Department for consideration by the Selection Committee along with the applications for the post.A person to be appointed to the post of Finance Officer -