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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(6) in Low Income Group Housing Instructions the Government of Rajasthan

(6)Three Overseers for one year only.(Note-An Officer of the Public Works Department at the time of scrutiny of applications only will be deputed by Superintending Engineer, Jaipur).In the remaining towns the scrutiny of applications will be done by an Officer deputed by the Collector and an officer of the Public Works Department. The staff required to be recruited under the Scheme will be as under:-Jodhpur. One Accountant.One Accounts clerk (U.D.C.)One L.D.C.Two Overseers.(All for 2 years in the first instance except overseers for one year only.)for Bikaner Alwar. Kotah, Udaipur and Bharatpur, the staff to be recruited for the scheme will be as under:-One Account Clerk (U.D.C.).One L.D.C.One Overseer.(the overseer will be for one year only and the remaining staff will be for two years in the first instance).Local publicity should be undertaken to invite applications.XV. Upon receipt of these instructions the widest local publicity should be under taken to invite applications and a firm date by which these are to be received by you must be fixed and strictly adhered to. Your publicity should state where forms will be available. Simultaneously arrangements should be made for people to be conveniently able to get application forms from your office.XVI. In order to ensure that forms are not misused, a charge of 8 annas per application Form will be made. Blank forms will be kept in your custody. Disbursing clerk will receive counted numbers and would collect cash for them across the counter, pay in this cash each day and get recouped to the extent of forms disbursed.XVII. A minimum of 30 days should be provided between the date of commencement of issue of application forms and their return duly filled.XVIII. Detailed instructions for the receipt and scrutiny of application Forms will issue shortly alongwith financial instructions and sanction.Forms are being made available as under:-
Jaipur 3,200
Jodhpur 1,200
Bikaner 1,000
Udaipur 1,000
Kotah 500
Bharatpur 500
Alwar 500
[XIX. Receipt of applications.-(1) It should be seen that the entries of the application forms are filled in against all important items, particularly-Item 6-relating to income.Item 7-relating to land for building a house.Item 8-relating to the area and cost of the house and to ensure that a plan with an estimate of cost is attached.Item 9-relating to the amount of loan sought.