Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax 8 vs Sumatichand Tolamal Gouti on 19 August, 2019
Bench: Uday Umesh Lalit, Vineet Saran
ITEM NO.13 COURT NO.7 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No.25138/2019
(Arising out of impugned final judgment and order dated 28-01-2019
in ITA No.1196/2016 passed by the High Court Of Judicature At
Bombay)
PR. COMMISSIONER OF INCOME TAX-8, MUMBAI Petitioner(s)
VERSUS
SUMATICHAND TOLAMAL GOUTI Respondent(s)
(FOR ADMISSION and I.R.; and, IA No.120636/2019-CONDONATION OF
DELAY IN FILING)
Date : 19-08-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE VINEET SARAN
For Petitioner(s) Mr. K.M. Nataraj, ASG
Mr. H. Raghavendra Rao, Adv.
Ms. Priyanka Dass, Adv.
Mr. Zoheb Hussain, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
We do not see any reason to interfere in the matter. The special leave petition is, accordingly, dismissed.
Pending application(s), if any, shall stand disposed of.
Signature Not Verified Digitally signed by MUKESH KUMAR Date: 2019.08.20 (MUKESH NASA) (RENU DIWAN)
18:44:35 IST
Reason: COURT MASTER ASSISTANT REGISTRAR