Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 119] [Entire Act] State of Assam - Subsection Section 119(c) in Gauhati Municipal Corporation Act, 1971 (c)A statement of the proposals as to taxation which it will, in his opinion be necessary or expedient to impose under this Act in the said year;
