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[Cites 0, Cited by 0] [Section 49(2)] [Section 49] [Entire Act]

State of Maharashtra - Subsection

Section 49(2)(o) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(o)establishing and maintaining public dispensaries, and providing public medical relief and organising [family planning centres and promoting population control, family welfare and small family normal;] [These words were substituted for the words 'Family Planning Centres' oy Maharashtra 18 of 1993, Section 7(a).]