Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 17] [Section 2] [Entire Act] Union of India - Subsection Section 2(11) in The Sale Of Goods Act, 1930 (11)“property” means the general property in goods, and not merely a special property;
