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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Assam - Subsection

Section 28(iii) in Assam State Acquisition of Zamindaries Act, 1951

(iii)Obstructs or resists the taking by the Deputy Commissioner or any other officer authorised by him in writing of charge of any property of a proprietor or tenure-holder which has vested in the State under this Act, or