Delhi High Court - Orders
M/S Chintels India Limited vs M/S Bhayana Builders Pvt. Ltd on 16 April, 2021
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~11 & 12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 444/2019
M/S CHINTELS INDIA LIMITED ..... Petitioner
Through: Mr Rajshekhar Rao, Senior Advocate
with Mr Kotla Harshvardhan, Ms
Mansi Sood, Ms Vishakha Gupta and
Mr Karthik Sundar, Advocates.
versus
M/S BHAYANA BUILDERS PVT. LTD. ..... Respondent
Through: Mr Saurabh Kirpal, Senior Advocates
Mr Gaurav Mitra, Ms Manmeet Kaur,
Mr. Yashvardhan Bandi, Adv, Mr
Kaustubh Seth, Adv, Mr. Raghuveer
Kapur, Adv, Mr. Sri Sarya,
Advocates.
AND
+ O.M.P. (COMM) 445/2019 & I. A. Nos. 14698/2019 & 9367/2020
& CRL.M.A. 16499/2020
M/S CHINTELS INDIA LIMITED ..... Petitioner
Through: Mr Rajshekhar Rao, Senior Advocate
with Mr Kotla Harshvardhan, Ms
Mansi Sood, Ms Vishakha Gupta and
Mr Karthik Sundar, Advocates.
versus
M/S BHAYANA BUILDERS PVT. LTD. ..... Respondent
Through: Mr Saurabh Kirpal, Senior Advocates
Mr Gaurav Mitra, Ms Manmeet Kaur,
Mr. Yashvardhan Bandi, Adv, Mr
Kaustubh Seth, Adv, Mr. Raghuveer
Kapur, Adv, Mr. Sri Sarya,
Advocates.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
ORDER
% 16.04.2021 Signature Not Verified digitally signed by:DUSHYANT RAWAL [Hearing held through videoconferencing] List on 20.05.2021 for further proceedings.
VIBHU BAKHRU, J APRIL 16, 2021 RK Signature Not Verified digitally signed by:DUSHYANT RAWAL