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[Cites 0, Cited by 0] [Section 17A(2)] [Section 17A] [Entire Act]

State of Maharashtra - Subsection

Section 17A(2)(b) in Maharashtra Ferries and Inland Vessels Act, 1868

(b)determining the number of passengers, carts, carriages or animals or the quantity of goods or other things that may be carried in such vessels;