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[Cites 0, Cited by 590] [Article 246] [Constitution]

Constitution Subarticle

Article 246(3) in Constitution of India

(3)Subject to clauses (1) and (2), the Legislature of any State has exclusive power to make laws for such State or any part thereof with respect to any of the matters enumerated in List II in the Seventh Schedule (in this Constitution referred to as the 'State List').