Karnataka High Court
Sri Prakash B Gourgonda vs The State Of Karnataka on 17 February, 2010
Author: Subhash B.Adi
Bench: Subhash B.Adi
IN THE HIGH COURT OF' KARNATAKA
CIRCUIT BENCH AT DHARWAD
DATED THIS THE 17TH DAY 01:' FEBRUARY,
BEFORE
THE HONBLE MR.JUSTIC_E3..SUBHflS'H'B;f;1f5'i
WRIT PETITIONS No.30224/2I)o8j"c;*~§v 3050'}; 2'Oi07'§i
30562/2008, 30286/2008., 3'037o/200;, "
3056312008 and 30.571/2-Dos Is-IREI.4~
A/W MISC.W.6E)346/20}0 & 6I'GE)4I'2009 (xr»'..I>.Ne_3o22I;I/2008),
MISC.W.No.61 127/200.9 (V'!,¥'.No.30286/2008),
MIsc.w.No,6I.5_s6/2009'Iw;i'.Nc,3o37o/2008)"
(IN W.P.NO.30224/2008)
BETWEEN: _
SR1 PRAKASVIE-{*8 gov RGQVNDA
Age:58._YEARS_ ' * I " 1.
S/() LATE 3 L GoLI.RG_0--NDA
WORKING<~ASv.DY II/IAN'AQ_;:a:R (P)
BELGAUM DI.sTRI'cT C0 OPERATIVE MILK
PRCEDUACEZRS SOCIETIES UNION LTD
' V' &M"mA3NTE's3.I;NAGAR
» }3EL.GA_UM=:,59Q_O16. ...PE'}i'I'FIONER
" -(E$Y'siéI?If;jP.';:iAJENDRA KUMAR SUNGAY, ADV)
AI\'fD;_.
V THE STATE OF KARNATAKA
. _ DEPT OF CO OPERATION
" VIKASA SOUDHA
BANGALORE
REPTD BY ITS SECRETARY
2. REGISTRAR OF CO OPERATIVE SOcIETIES~~--- '
DEPT OF CO OPERATION NO I "
ALI AKSAR ROAD
BANGALORE
3. BELGAUM DISTRICT CO OPERATNE MILK... ~
PRODUCERS SOcIETIES_ UNION LIMITED _ " "
MAI-EANTESHNAGAR . '._
BELGAUM
REP. BY ITS MANAGING_____I'REcT_OR. ~
" .. ...RESPONDENTS
(BY SMT.K.vIDYAvATHIV,' AGA EQR AND SRLRAVERAJ C.PATIL,VAD'VFOR,1'€3}, THIS PETITION LIS FII,EDvUNfD,ER'jARTIcLES 226 AND 227 OF THE {CON.STITIITION;-- VOF"'II\IDIA PRAYING TO DIRECT THE RESPOND-E3N'1"S__TOEXTEND THE BENEFIT OF' THE POLICY 'DECISION O-FTHE STATE GOVT. EXTENDING THE AGE 'QF:.RE'1?ERE"MENT FROM 58 YEARS TO 50 YEARS TO THE_ .PE'i?{T.1_O1\EE'R_ 'ALSO BY ADOPTING THE SAYD DIRECTION OF'-THE S.TATE_GOvT AND ETc., (IN w.P.NO4--..3C5o722QG8Y)_V "
I QSIIRI S_IDDA'RI?_A S /O MALLAPPA BARKER I-. Age : S8 'Y.€a;'sI~ . V V OOC SUPERVISOR YA_LI--3URGA.-- PRIMARY CO OPERATIVE AG'RICIgLT'URE AND RURAL DEVELOPMENT, YALEURGA " DIs}';I<OPFAL. ...PE"i'ITl{)NER
-- (BY SRLMADAN MOHAN M.KI-EANNUR, ADV) AND:
1. THE STATE OF KARNATAKA ' DEPT OF STAFF AND ADMINISTRATIVE REFO'RIQI'S MSBUILDINO, DR.AMBEDKAR vEED.III,_ j ' BANGALORE : » REPTD BY ITS SECRETARY
2. THE SECRETARY, , _ OFFICE OF KARNATA1<;A STATE 'F'ICARD, BANK EMPLOYEES COMON'LCADRE~..AUTBO'R,ITY ALUR VENKATRAO ROAD, BANGALORE--S6{) B18. ' I
3. THE CHAIRMAN , , PACRD BANK, 'I p , YALBURO'A_, I'?RIIvI2ARy ..,'O=O'FERATI,ivE AGRICULTURE AND R.URAI;"DEvBLORMEIIT, BANK, YELBUR_G.A;"""--V._ , ...RES.'PONDENTS (BY S1\ILT*;I<,,'$ZIDII}i:¥3J"AT2 I,I',---.AOA"_'FO'R R1) "THIS PET1TiON»IS*FI"LED UNDER ARTICLES 226 AND 227 OFTIIE, CONSTITUTI_ON OF INDIA PRAYING TO OUASH THE ORDER OT. 1- 1.09.2007 VIDE ANNExURE--A ISSUED BY R2 AND ETC;-,. , '" ' . .{I N W.E?I.:NO.3Q562/256$) SI\1,'_I'.NAGA&}iMA w/O SHIVARAM DBVADIOA AOB;5s,_$3EARs, , "OC.C:ATTENDER,
- _ PICARD BANK PRIMARY CO-OPERATIVE " -AGRICULTURE AND RURAL DEVELOPMENT BANK, ¥3HATKAT»581 320 " V' '"DIST:UTTAR KANNADA. ...PETITl0NER (BY SRLMADAN MORAN MKHANNUR, ADV) AND:
1. THE STATE OF KARNATAKA DEPT OF STAFF AND ADMINISTRATIVE _,REEORIvI_SV V M.S.BUILDING, DR.AMBEDP;AR:VEED--HI ' BANGALORE " * -
REPTD BY ITS SECRETARY '
2. THE SECRETARY, I ---
OFFICE OF KARNATAKA..STATE--».PICARD»., BANK EMPLOYEES ICOMON 'CIADRE AUTHORITY ALUR vENKATRA'O~ROAD;;. ;
BANGALORE560 O1'8,_ I
3. THE CHAIRMAN PACRD'BANK;_ ~ E YALE=UR_GA "PR1MAR.Y,CQ':OP'ERATIVE AGRICULTURE AND RIIR.A*I,DE\zEI,O:==NIENT,.BAN1<, EHA'TKAL--581I"*320. _ ' DIST:«IJTTAE?._}{AN"ND'A, - .
4. THE OEN'ERA'I§'M.A'1*~1A(3}'ER
13.A.R--.D.C, BANK, BHATKAL681 320 R ' £)I_ST:U'1'TAR KANNADA. .. RESPONDENTS " . 1313'.SiQE'I'.K:VIDYAUATHI, AGA FOR R1, ' " RS'RILP;VR.A'PA,T1L, ADV FOR R3, RRv2:ANDj;4_SD) THISIRETITION IS FILED UNDER ARTICLES 225 AND 227 QFATHE CONSTITUTION OF INDIA PRAYING TO QUASH RTRHE " ORDER DT.I1.09.2oo7 IN N(),SASHRESAKA/TRANSFER/V/RETIREMENT1649/07-08 ' TIDE ANNExURE--A ISSUED BY R2 AND E'I'C., (IN W.P.NO.30286/2008) BETWEEN:
E. FAKKIR S /O SHANKAR GOUDA Agezss YEARS OCC MANAGER, PCARD BANK, V. PRIMARY COOP AGRIL AND RURAL :
DEVELOPMENT HALIYAL ' ' «-- "
NIMBANNA, S /O KOBANNA KU-PSYAL Age:58 YEARS ' _ .
OCC MANAGER, PCARD BANK __ A. PRIMARY CO OPERATIVE...A1GRIL_AND RURAL? DEVELOPMENTKALAGHATAG1 T531204 " " BASAPPA S/O DEVE-NDRAPPA,..TAI_;AwfA, Age:58 YEARS . '- _ «V OCC PEOIL, jRcAéRD,BANK, , _ PRIMARY GO ORERATIvE,.AGR;L'AND RURAL DEVEl;C&PME1NT NARAGIJND' 582207 _ . ; ...PET1T1ONERS (BY SR1..MADAN.M'OEififJ._fiMQKHANNUR, ADV) AND; » _ S'TATE.OF KARNATAKA " ~ REPBYOSECRY, DEPT OF STAFF AND *ADMI'NIST_RAT1vE REFORMS, M S BUILDING, DR A"'I.t§B,EDKAR VEEDI, ' BANGALORE 560001 SECRETARY OFFICE OF KARNATAKA STATE H PICARD BAN K EMPLOYUEES COMMON CADRE V O H AUTHORITY, ALUR VENKATRAO ROAD, BANGALORE.
- ,flEI:WE;b;ENA=
3. THE CHAIRMAN PACRD BANK, PRIMARY CO OP AGRIL AND RURAL DEVELOPMENT I-IALIYAL 581329.
4. THE CHAIRMAN PCRD BANK PRIMARY CO OP AGRIL AND RURAL DEVELOPMENT ' KALAOHATAGI 581204:
5. THE CHAIRMAN, PCRD BANK PRIMARY CO OP A,AGRILAAND--_ RURAL DEVELOPMENT ._ , NARAGUND 582207., = L ;.»..RESPONDENTS (BY SMT.K.VID»YAVATH'I}"AGA 'FQR "
SRI.M.M~;HIREMATH; ADVPOR-R2,V.i R3 AND =4 S5D)_,-:_ ~ SRIAFLT.KULKARNf;5AJ5V-.EOR':.:R5) jTIA?iISPI}:3.:B3'E'I;IA'::I:f{)1\I:AIE3£F3LEf§'UNDER ARTICLES 226 AND 227 OF THE CE)-N_S'TI'I"U_'FI'£)_N OF INDIA PRAYINOTO QUASH ORDER DT.11.0£--'»{2QO7..VI.DE ANNEXURE--A ISSUED BY 2ND RESPONDENT AND' .ETC';~,, (IN ;'P.NO.3uo37.8_/2008) V' SHRI A:'B=D"U'IfgAEIz ANCHI 'S/'O ABI'J'UL GAFAR Ag-8:58 YEARS OCC "FDIC AATHE OANGAVATHI TALUKA AORICULTUR PRODUCE CO OP MARKETING SOCIETY ' GANGAVATHI 588232 DIST: KO PPAL. ...PETITIONER '' " (BY SRLMADAN MORAN MKHANNUR, ADV) AND:
1. STATE OF KARNATAKA REP BY SECRETARY DEPT OF STAFF_ANVD~.V ' ._ ADMINISTRATIVE REFORMSM S_EU:=:LDIN'G1; "
DR AMBEDKAR VEEDHI, ' V * BANGALORE
2. THE JOINT REGISTRAR__OECO ORSOCIETIESVA LEGAL SECTION " .
ALI ASKAR ROAD BANGALORE-560" 0.18. " '
3. THE CHIEF' EXECUT=IvES'O'RI:*ICER. GANGAVATHITALUIL} I "
AGRICULTURE I=>éRODUCE.COj_O.P MARKETIND"SOCIETy GANGAVATHI 583227 DIST:'KGI=PAL:5882j;;..2;'~- U. ..;.RESPONDENTS (BY SNIT;vI{,'V;DYANIATIII;---AGA'FOR R: AND 2), SRI.SRIHARS_HA A..NEEI..O'RANT, ADV FOR R3) THIS' PETITION IS"«--E'1'LED UNDER ARTICLES 226 AND 227 OF' THE CONSTITUTION OF INDIA PRAYING TO ISSUE A WE'_I_T OF'. A MANDAMUS DIRECTING THE R~2 TO CONTIN'UE THE" SERVICE OF PETITIONER TILL THE AGE ' OE 605'-{EA.RS BY CONSIDERING THE REPRESENTATION » VDT.L2S...Q7:2O0*a___ VIDE ANNEXURE-B BY REFERRING GQVE.Ri'J_MENT_..ORDER DT.28.07.2008 VIDE ANNEXURE~A ISSUED' ER. R;1'AND ETC., (IN'w.p";NO.'3b563/2003) SHRI KRISHNA S /O OMKARAPPA HALAGALI 2¢ige:58 YEARS 1' " "OCC SDC, PICARD BANK PRIMARY CO OP AGRICULTURE AND RURAL DEVELOPMENT BANK MUD}-IOL DIST:BAGALKOT--587 I01. ~ (BY SRLMADAN MOHAN M.KHAN_N.IIR, ADV)" I' ~ I; ' AND: A A I I
1. STATE OF KARNATAKA _ _V R/BY SECRETARY I _ .
DEPARTMENT OF STAFF___A'N:) _» ADMINISTRATIVEREFOIRMS.' " ._ M S BUILDING,DR AMBErgKA"R_'v.EEDHI, BANGALORE
2. THE SE,C3?E'T.A OFFICE ' OI*f3KARNAT,AKA STATE "
PICARD 'BAN-I;_EMR--I.,O¥EES*~ ._: ' COMMON EADRE.,AIITII'ORIT§{ ALUR _V1ENKA;TRAQ 'ROAD; * :BAN<3AL0RE''«.A - " '
3. THE CIIAIRM-AN, PICARD .BANI<g_ "
A.-PRIMARY CO OPERATIVE AGRICULTURE AND "'----.RHIIRAL DEVELOPMENT BANK, MDDIIIOL ' * -. DI~ST:BA.OALKoT. ....RESPONDENTS ~. (BY S'NIT;v»K.\£fI'DYAvATHI, AGA FOR R1), SRIIM.;M.HIREMATI«I, ADV FOR R2 R3_SIj) VTHIS PETITION IS FILED UNDER ARTICLES 226 AND R22'? OF' THE CONSTITUTION OF INDIA PRAYING TO
1. QUASHING THE ORDER D'I'.11.09.20()7 IN NO. SASHRESAKA /TRANSFER /v / RETIREMENT / 1649 /0?- 08 VIDE ANNEXUREA ISSUED BY R2 AND ETC., (IN W.P.NO.3€)571/2008) BETWEEN:
SR1 BASAYYA SETTY S /O VEERANNA SETTT v "
Age:58 YEARS ~ OCC SERVICE BCCC BANK BRARCH OFFICE-S ~
SIRAGUPPA, BELLARY DIST. .. ..';FBTI_TION.E-R (BY SRI.MAI--IANTESH' C.KOvTfI*U_RSB'ET:TAR, A:Dé.(,I.._.
AND:
E. THE STATE OF K;'--II§NA'TAFIA.O'. " , DEPT OF STAFF AND ADMINISTRATIVE REFORMS M S BUILDING BY.I.IT,SjSECRETARY~~~ ~ "
2. BELLARY DiISTRI'CTiC'E:NTRAL COOP BANK BY ITS":~):ANA<3E'R.._V~...__ " » SIRAGVU?.P-51 " ' _ I BELLARY DIISTRI<f:T._ La.) B,ELI.ARY CO OP BANK BY ITS MA.NAGI.NG~.._D'IR'ECTOR HOSPET BELLARY DIS'I'RI'C'.I'.." ....RESPONDENTS (Bii SMT.K.VIDYA§./ATHI, AGA FOR R1), " 'SRI.M.M.BIRE1vI'ATB, ADV FOR R2 and R3)
-- TI:IIS""RE*IiITION IS FILED UNDER ARTICLES 225 AND ~.227~ OF'_~vv..TBE CONSTITUTION OF INDIA PRAYING TO QUASIg1_INO--_ * THE ORDER DT.13.08.2008 in §\EO".AC----M/'R"ETIREMENT/4963/20080009 VIDE ANNExt::RE--D ISSUED BY R2 SO FAR AS PETITIONER IS ""'finOONCERNED.
THESE PETITIONS COMING ON FOR ORDERS, THIS TODAY, THE COURT MADE THE FOLLOWING: :11:
5. As the main matters are dispoVs.eed_y T . _V of, MISC.W.60346/2010 as 51004 /2909" _ W.P.No.30224/2008, MIsc.w.No.61127,12,(j_c9vff ._ J 'i'n--.., W.P.No.30286/2008 and W.P.No.30370/ 2008 do not_Vs_urvi\r'e--Af'(33* cons~itiefafiofi; .éIV1'3(Vi '_' hence the same are disposed (')\f1* "
L. UDGE