Jammu & Kashmir High Court - Srinagar Bench
Mushtaq Ahmad Badyari vs Ruqaya Akhter on 18 September, 2020
Author: Sanjay Dhar
Bench: Sanjay Dhar
Item No.220 Advance
List.
IN THE HIGH COURT OF JAMMU AND KASHMIR
AT SRINAGAR
(THROUGH VIRTUAL MODE)
CRMC No. 412/2018
IA No. 01/2018
Mushtaq Ahmad Badyari ...Petitioner(s)
Through: None.
V/s
Ruqaya Akhter. ...Respondent(s)
Through: Mr. M. Ashraf Wani, Advocate.
CORAM: HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE (ORDER) 18.09.2020 Nobody entered appearance on behalf of the petitioner. In the interest of justice, adjourned. However, it is made clear that in case of non-appearance of learned counsel for the petitioner on next date of hearing, the interim direction of staying the impugned order(s) passed on 22nd October, 2020, by this Court, shall stand vacated.
List on 16th October, 2020.
(SANJAY DHAR) JUDGE Srinagar 18.09.2020 "Ab. Rashid"
ABDUL RASHID GANAI 2020.09.21 13:24 I attest to the accuracy and integrity of this document