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Calcutta High Court (Appellete Side)

A.P. Fashions Pvt. Limited vs Government Of West Bengal & Ors on 3 February, 2023

307                      IN THE HIGH COURT AT CALCUTTA
03.02.2023              CONSTITUTIONAL WRIT JURISDICTION
  D. Hira
   Ct 550                       APPELLATE SIDE
                                  WPA 11783 of 2019
                                        With
                                     CAN 2 of 2022
                                        With
                                     CAN 3 of 2022

                                A.P. Fashions Pvt. Limited
                                           Vs.
                             Government of West Bengal & Ors.




             For the petitioner              Mr. Goutam Malik.

             For the respondent no. 3       :Mr. N. Rakshit.

For the State Mr. Sumanta Pal, Mr. Ananda Dulal Sarkar An accommodation has been sought for on behalf of the petitioner though Mr. Rakshit learned Advocate representing the respondent no. 3 and Mr. Sarkar, learned Advocate representing the State are present in Court.

In view thereof, to afford one more opportunity to the petitioner, let the matter stand adjourned and appear in the list on 10th February, 2023.

(Raja Basu Chowdhury, J.)