Calcutta High Court (Appellete Side)
A.P. Fashions Pvt. Limited vs Government Of West Bengal & Ors on 3 February, 2023
307 IN THE HIGH COURT AT CALCUTTA
03.02.2023 CONSTITUTIONAL WRIT JURISDICTION
D. Hira
Ct 550 APPELLATE SIDE
WPA 11783 of 2019
With
CAN 2 of 2022
With
CAN 3 of 2022
A.P. Fashions Pvt. Limited
Vs.
Government of West Bengal & Ors.
For the petitioner Mr. Goutam Malik.
For the respondent no. 3 :Mr. N. Rakshit.
For the State Mr. Sumanta Pal, Mr. Ananda Dulal Sarkar An accommodation has been sought for on behalf of the petitioner though Mr. Rakshit learned Advocate representing the respondent no. 3 and Mr. Sarkar, learned Advocate representing the State are present in Court.
In view thereof, to afford one more opportunity to the petitioner, let the matter stand adjourned and appear in the list on 10th February, 2023.
(Raja Basu Chowdhury, J.)