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[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Himachal Pradesh - Subsection

Section 48(2) in H.P. Agricultural and Horticultural Produce Marketing (Development And Regulation) Act, 2005

(2)The accounts of the Board shall be audited annually by the Examiner of the Local Audit Department or by such other person as the State Government may direct.