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Supreme Court - Daily Orders

Commnr. Of Income Tax, Chennai vs M/S. S. Ajit Kumar Thr. Its Managing ... on 15 March, 2018

Bench: R.K. Agrawal, Abhay Manohar Sapre

     ITEM NO.113                                  COURT NO.8                SECTION XII

                                     S U P R E M E C O U R T O F       I N D I A
                                             RECORD OF PROCEEDINGS

     Civil Appeal                   No(s).   10164/2010

     COMMNR. OF INCOME TAX, CHENNAI                                         Appellant(s)

                                                        VERSUS

     M/S. S.AJIT KUMAR THR. ITS MANAGING DIRECTOR                          Respondent(s)

     WITH
     C.A.                No.   10917/2013 (XVI)
     C.A.                No.   4449/2015 (IV-A)
     C.A.                No.   5255/2015 (IV-A)
     C.A.                No.   10165/2010 (XII)

     Date : 15-03-2018 These appeals were called on for hearing today.

     CORAM :
                               HON'BLE MR. JUSTICE R.K. AGRAWAL
                               HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE

     For Appellant(s)                    Mr. K. Radhakrishnan, Sr.Adv.
                                         Mr. Rupesh Kumar, Adv.
                                         Mr. Shekhar Vyas, Adv.
                                         Mrs. Anil Katiyar, AOR
                                         Mr. B. V. Balaram Das, AOR

     For Respondent(s)                   Mr. R.V.Easwar, Sr.Adv.
                                         Mr. Kunal Cheema, AOR
                                         Mr. Apoorv Shukla, Adv.

                                         Mr.   R.V.Easwar, Sr.Adv.
                                         Mr.   K. V. Mohan, AOR
                                         Mr.   R.K. Raghavan, Adv.
                                         Mr.   K. Balakrishnan, Adv.

                                          Mr. R.V.Easwar, Sr.Adv.
                                          Mr. Ranjit B. raut, Adv.
                                          Mrs. Bina Gupta, AOR
                                UPON hearing the counsel the Court made the following
                                                   O R D E R

Heard in part.

Signature Not Verified

List on Thursday i.e. 22nd March, 2018.

Digitally signed by ASHA SUNDRIYAL Date: 2018.03.15 17:04:41 IST Reason:

(USHA RANI BHARDWAJ) (CHANDER BALA) AR CUM PS BRANCH OFFICER