Section 8(1)(c) in The M.P. Rajya Matsya Vikas Nigam Adhiniyam, 1979

[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

(c)it he is or has been convicted of any offence which, in the opinion of the State Government, involves moral turpitude; or

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