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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Tamilnadu - Subsection

Section 16(6) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(6)Immediately after all the nomination forms have been scrutinised and the decision of accepting or rejecting the same have been recorded in nomination Form-5, a list of candidates whose nominations have been found valid shall be prepared and affixed on the Notice Board of the office where the nominations are received and scrutinised in Form-8.