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[Cites 0, Cited by 0] [Section 33C] [Entire Act]

Union of India - Subsection

Section 33C(4) in The Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2016

(4)The Appellate Tribunal shall send a copy of every order made by it to the parties to the appeal and to the Adjudicating Officer.