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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(2) in The Orissa (State) Council of Culture Rules, 1990

(2)The General Council shall comprise the following members, namely :-
(a) Chairman .. Chairman
(b) Secretary, Government of India, Department of Culture (or hisrepresentative not below the rank of Joint Secretary, Governmentof India) .. Member
(c) Six eminent experts and creative artists (including at leastthree National Akademi awardees from Orissa) in the spheres ofliterature, visual arts and performing arts (two each to benominated by the Chairman from each Revenue Division for a termof three years) .. Members
(d) Secretary to Governor, Orissa .. Member
(e) Secretaries to Government of Orissa, Departments ofHandicrafts and Cottage Industries, Handlooms, Tourism,Information and Public Relations and Works .. Members
(f) Director-General, Indian Council for Cultural Relations .. Member
(g) Presidents of the State Akademis .. Members
(h) Chairman of the Divisional Councils .. Members
(i) Director, National School of Drama .. Member
(j) Director, National Book Trust,India .. Member
(k) Director, Orissa Bhasha Sasthan .. Member
(l) Director, Eastern Zonal Cultural Centre .. Members
(m) A senior representative of the Union Ministry in charge ofHandlooms and handicrafts .. Members
(n) Secretaries of the National Akademis .. Members
(o) Director, of Culture,Orissa .. Member
(p) Secretaries of the State Akademis .. Members
(q) Member-Director .. Member-Director
(r) Member-Secretary .. Member-Secretary.