Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 49A(16)] [Section 49A] [Entire Act]

State of West Bengal - Subsection

Section 49A(16)(i) in The West Bengal Factories Rules, 1958

(i)Workers shall be prohibited from passing under, between or above railway wagons.