Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Mizoram - Section

Section 17 in The Mizoram Aided College Employees Rules, 1990

17. Death-cum-retirement gratuity.

- Every employee who has been confirmed shall be entitled to receive Death-cum-retirement gratuity in accordance with the provisions of the Mizoram Aided College Employees (Death-Cum-Retirement Gratuity) Rules, 1990.