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[Cites 0, Cited by 1] [Section 22(2)] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(2)(e) in The Textiles Committee Act, 1963

(e)the scale of fees that may be levied [*] [The words "for inspection and examination" omitted by act 51 of 1973 s. 10, (w.e.f. 1-1-1975)] under section 12;