Punjab-Haryana High Court
Raminder Kaur And Another vs State Of Punjab And Others on 2 November, 2011
Author: Surya Kant
Bench: Surya Kant
IN THE HIGH COURT OF PUNJAB & HARYANA AT
CHANDIGARH
CWP No. 5837 of 2011
Date of Decision: 02.11.2011
Raminder Kaur and another ...Petitioners
Versus
State of Punjab and others ..Respondents.
CORAM: HON'BLE MR. JUSTICE SURYA KANT
Present : Mr. Kapil Kakkar, Advocate,
for the petitioners.
Ms. Sudeepti Sharma, Deputy Advocate General, Punjab
for the respondents.
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SURYA KANT, J.(Oral)
For orders see, order of even date passed in Civil Writ Petition No. 5560 of 2011 (Jaspal Kaur and others V. State of Punjab and others) .
02.11.2011 (SURYA KANT) 'ravinder' JUDGE