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[Cites 0, Cited by 0] [Section 75(1)] [Section 75] [Entire Act]

State of Odisha - Subsection

Section 75(1)(b) in The Orissa Factories Rules, 1950

(b)There shall beat least one basin or similar vessel for every four children accommodated in the creche at any one time together with a supply of water provided, if practicable, through taps from a source approved by the Health Officer. Such source shall be capable of yielding for each child a supply of at least five gallons of water a day.