Rajasthan High Court - Jaipur
Union Of India vs Ex-Const/Dvr Mukesh Kumar Raigar Son Of ... on 26 August, 2021
Bench: Sangeet Lodha, Mahendar Kumar Goyal
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Special Appeal Writ No. 637/2021
Union of India & Ors.
----Appellants
Versus
Ex-Const/Dvr Mukesh Kumar Raigar
----Respondent
For Appellant(s) : Mr. R.D. Rastogi, ASG with Mr. C.S. Sinha.
Through video conferencing. For Respondent(s) : Mr. O.P. Mishra.
HON'BLE MR. JUSTICE SANGEET LODHA HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Order 26/08/2021 The matter comes up on application under Section 5 of the Limitation Act.
As per office report, the appeal is within limitation.
The application under Section 5 of the Limitation Act stands disposed of accordingly.
Let the appeal be listed for admission on 07.09.2021.
(MAHENDAR KUMAR GOYAL),J (SANGEET LODHA),J DJ/- 67 (Downloaded on 26/08/2021 at 09:46:23 PM) Powered by TCPDF (www.tcpdf.org)