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Rajasthan High Court - Jaipur

Union Of India vs Ex-Const/Dvr Mukesh Kumar Raigar Son Of ... on 26 August, 2021

Bench: Sangeet Lodha, Mahendar Kumar Goyal

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                      D.B. Special Appeal Writ No. 637/2021

                                    Union of India & Ors.
                                                                                                         ----Appellants
                                                                           Versus
                                    Ex-Const/Dvr Mukesh Kumar Raigar
                                                                                                        ----Respondent

For Appellant(s) : Mr. R.D. Rastogi, ASG with Mr. C.S. Sinha.

Through video conferencing. For Respondent(s) : Mr. O.P. Mishra.

HON'BLE MR. JUSTICE SANGEET LODHA HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Order 26/08/2021 The matter comes up on application under Section 5 of the Limitation Act.

As per office report, the appeal is within limitation.

The application under Section 5 of the Limitation Act stands disposed of accordingly.

Let the appeal be listed for admission on 07.09.2021.

(MAHENDAR KUMAR GOYAL),J (SANGEET LODHA),J DJ/- 67 (Downloaded on 26/08/2021 at 09:46:23 PM) Powered by TCPDF (www.tcpdf.org)