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State of Punjab - Section

Section 13 in The Punjab Betterment Charges and Acreage Rates Rules, 1955

13. Submission of Demand Statement to Tehsils.

- One copy of demand slips consolidated in the form of a Demand Statement for each village shall be sent to the Tehsil concerned on the same date as are fixed by the Financial Commissioner for despatch of demand statements for Occupier's Rates by Divisional Canal Officer for each crop.